Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(d) in The Haryana Conservation of Firewood Supplies (Restrictions on Transport) Order, 1973 (d)name of the railway station or the place (including the name of the district) from which the consignment is to be despatched ;
