Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 48 in The M.P. Factories Rules, 1962

48. Privacy of latrines.

- Every latrine shall be under cover and so partitioned off as to secure privacy, and shall have a proper door and fastenings.