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[Cites 0, Cited by 0] [Section 22A] [Entire Act]

State of Punjab - Subsection

Section 22A(ii) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

(ii)on or after the 5th day of February, 1987, but before the date of commencement of the Punjab Privately Managed Recognised Schools Employees (Security of Service) (First Amendment) Rules, 1991;