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State of Odisha - Section

Section 54 in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

54. Display of an abstract of the Act and the rules.

- Every contractor shall display an abstract of the Act and these rules in English or Hindi and in the language spoken by majority of migrant workmen in such Form as may be approved by the Labour Commissioner of the State.