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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34A(9) in Andhra Pradesh Co-Operative Societies Act, 1964

(9)Such debate shall automatically terminate on the expiration of two hours from the time appointed for the commencement of the meeting if it is not concluded earlier. On the conclusion of the debate or on the expiration of the said period of two hours, whichever is earlier, the motion shall be put to vote.