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Uttarakhand High Court

Hemlata Chamola vs Swarup Singh Chauhan & Others on 16 December, 2014

Author: Servesh Kumar Gupta

Bench: Servesh Kumar Gupta

FA No. 61 of 2012
Hon'ble Servesh Kumar Gupta, J.

At the request made on behalf of Mr. Navneet Singh Negi, Advocate for the appellant, list after winter vacation.

(Servesh Kumar Gupta, J.) 16.12.2014 Ravi