Uttarakhand High Court
Hemlata Chamola vs Swarup Singh Chauhan & Others on 16 December, 2014
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
FA No. 61 of 2012 Hon'ble Servesh Kumar Gupta, J.
At the request made on behalf of Mr. Navneet Singh Negi, Advocate for the appellant, list after winter vacation.
(Servesh Kumar Gupta, J.) 16.12.2014 Ravi