Calcutta High Court
Srei International Finance Ltd vs Peacock Industries Ltd on 22 February, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
EC No. 40 of 2001
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SREI INTERNATIONAL FINANCE LTD.
Versus
PEACOCK INDUSTRIES LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 22nd February, 2011.
The Court : None appears in support of the execution application even at the second call. EC No.40 of 2001 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) sd/