Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)Such a Khasra shall be prepared a fresh by the Patwari for each village at the end of every 4th year in form P-13. The changes which occur each year in the interim period shall be recorded in the columns provided separately for each year in the prescribed form.