Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(1) in Bombay Wild Animals and Wild Birds Protection Act, 1951 (1)the killing or capturing of any wild animal or wild bird by the occupier of any land in defence of the standing crop or cattle on the land;
