Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Commr.Of Cen.Exc.Ahmedabad vs M/S Cadila Health Care Ltd. on 3 July, 2018

     ITEM NO.37                           REGISTRAR COURT. 2             SECTION III

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                No(s).   10274-10275/2010

     COMMR.OF CEN.EXC.AHMEDABAD                                        Appellant(s)

                                                     VERSUS

     M/S CADILA HEALTH CARE LTD. & ANR.                                Respondent(s)



     Date : 03-07-2018 These appeals were called on for hearing today.


     For Appellant(s)                  Mr. Shankar Divate,Adv.
                                       Mr. B. Krishna Prasad, AOR

     For Respondent(s)                 Mr. Rohit Ghosh,Adv.
                                       Mrs. Bina Gupta, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The matter has already been directed to be listed before the Hon'ble Court. Therefore, no further orders are required to be passed in it.

RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.07.04 10:03:30 IST Reason: