Supreme Court - Daily Orders
Commr.Of Cen.Exc.Ahmedabad vs M/S Cadila Health Care Ltd. on 3 July, 2018
ITEM NO.37 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 10274-10275/2010
COMMR.OF CEN.EXC.AHMEDABAD Appellant(s)
VERSUS
M/S CADILA HEALTH CARE LTD. & ANR. Respondent(s)
Date : 03-07-2018 These appeals were called on for hearing today.
For Appellant(s) Mr. Shankar Divate,Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Rohit Ghosh,Adv.
Mrs. Bina Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
The matter has already been directed to be listed before the Hon'ble Court. Therefore, no further orders are required to be passed in it.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.07.04 10:03:30 IST Reason: