Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(d) in Rajasthan Rent Control Act, 2001 (d)"lease" means a lease as defined under the Transfer of Property Act, 1882 (Central Act No. 4 of 1882);
