Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 25 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

25.

The equipments, glassware's, chemicals, etc., for the laboratories and connected departments must be in accordance with the syllabus recommended and pharmacy regulations as prescribed if any of the Pharmacy Council of India in adequate quantity and number.