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Himachal Pradesh High Court

Pritam Singh vs . Kumud Singh & Others on 12 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Pritam Singh vs. Kumud Singh & others .

COPC No. 47 of 2021 12.12.2022 Present: Mr.Naresh K. Sharma, Advocate, for the petitioner.

Mr.M.A. Safee, Advocate, vice Mr.Anil Kumar God, Advocate, for the respondents.

On request of learned counsel for the parties, matter is adjourned.

List for consideration after four weeks.

                           r                             (Vivek Singh Thakur)
                                                                 Judge

             December 12, 2022
                  (Purohit)








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