Himachal Pradesh High Court
Pritam Singh vs . Kumud Singh & Others on 12 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pritam Singh vs. Kumud Singh & others .
COPC No. 47 of 2021 12.12.2022 Present: Mr.Naresh K. Sharma, Advocate, for the petitioner.
Mr.M.A. Safee, Advocate, vice Mr.Anil Kumar God, Advocate, for the respondents.
On request of learned counsel for the parties, matter is adjourned.
List for consideration after four weeks.
r (Vivek Singh Thakur)
Judge
December 12, 2022
(Purohit)
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