Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in Transfer of Evacuee Deposits Rules, 1955 12. Seal. - The Custodian and the Assistant Custodian shall each have a seal which bear the words "Custodian of Deposits" or "Assistant Custodian of Deposits", as the case may be.
