Section 1(4) in Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010
(4)It shall cease to have effect on the expiry of one year from the date of its commencement, except as respects things done or omitted to be done before such cesser, and upon such cesser section 8 of the Tamil Nadu General Clauses Act, 1891 (Tamil Nadu Act 1 of 1891) , shall apply as if this Act had then been repealed by a Tamil Nadu Act.
