Delhi High Court - Orders
Suzlon Energy Ltd vs Zemira Renewable Energy Limited & Anr on 24 February, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~40 to 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 340/2019
SUZLON ENERGY LTD. ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
Versus
ZEMIRA RENEWABLE ENERGY LIMITED
& ANR. ..... Respondents
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
+ O.M.P.(I) (COMM.) 341/2019
SUZLON ENERGY LTD. ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
versus
OSTRO AP WIND PVT. LTD & ANR. ..... Respondents
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
+ O.M.P.(I) (COMM.) 342/2019
SUZLON ENERGY LTD. ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
versus
OSTRO ANDHRA WIND PVT. LTD. ..... Respondent
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
+ O.M.P.(I) (COMM.) 346/2019
SUZLON ENERZY LTD. ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
versus
KANAK RENEWABLES LTD, & ANR. ..... Respondents
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
Mr. V.K. Gupta, Advocate for R-2.
+ O.M.P.(I) (COMM.) 347/2019
SUZLON ENERGY LTD ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
versus
RAJAT RENEWABLES LIMITED & ANR ..... Respondents
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
Mr. V.K. Gupta, Advocate for R-2.
+ O.M.P.(I) (COMM.) 348/2019
SUZLON ENERGY LTD. ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
versus
RENEW WIND ENERGY (SHIVPUR) PVT.
LTD.& ANR. ..... Respondents
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
Mr. V.K. Gupta, Advocate for R-2.
+ O.M.P.(I) (COMM.) 349/2019
SUZLON ENERGY LTD. ..... Petitioner
Through Mr. Sacchin Puri, Sr. Advocate with
Mr. Azmat H. Amanullah, Mr. Ankit
Chaturvedi, Mr. Dhananjai, Mr.
Kaamil and Ms. Deepali Dubhal,
Advocates.
versus
RENEW POWER LIMITED & ANR. ..... Respondents
Through Mr. Divjyot Singh, Ms. Apporva
Pandey and Ms. Avsi M. Sharma,
Advocates for R-1.
Mr. Sidhartha Barua and Ms.
Aishwarya Kaushiq, Advocates for
IDBI Bank.
Mr. V.K. Gupta, Advocate for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.02.2020 List for further consideration on 26.02.2020. Interim order to continue till the next date of hearing.
JYOTI SINGH, J FEBRUARY 24, 2020 yo/