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State of Gujarat - Section

Section 4A in Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951

4A. [ Procedure. [This section was inserted by Saurashtra 28 of 1952.]

- In dealing with cases under this Act, the revenue officers and the Collector shall follow, as far as may be practicable, the procedure prescribed in Chapter XII or XIII, as the case may be, of [ the Code ]].