Calcutta High Court
Vhyom Mines And Mineral Private Limited vs Jharkhand Ispat Private Limited on 30 August, 2023
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-6 ORDER SHEET
IA No.GA 1 of 2021
In
CS 172 of 2021
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
(COMMERCIAL DIVISION)
VHYOM MINES AND MINERAL PRIVATE LIMITED
VS.
JHARKHAND ISPAT PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 30th August, 2023.
Mr. Jishnu Chowdhury, Mr. Aditya Garodia, Mr. Ratul Das, Mr. Pintu Ghosh, Mr. U. Garodia, Advocates for plaintiff.
Mr. Dripto Mazumdar, Mr. Pallab Samajdar, Mr. Rajeev Kr. Agarwall, Advocates for the defendant.
The Court : The interim order which is in subsistence till 31st August, 2023 is extended till 30th November, 2023 or until further orders whichever is earlier.
Let this matter appear on 20th November, 2023.
(ARINDAM MUKHERJEE, J.) pa