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Calcutta High Court

Vhyom Mines And Mineral Private Limited vs Jharkhand Ispat Private Limited on 30 August, 2023

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-6                            ORDER SHEET


                           IA No.GA 1 of 2021
                                   In
                             CS 172 of 2021
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE
                        (COMMERCIAL DIVISION)

               VHYOM MINES AND MINERAL PRIVATE LIMITED
                                VS.
                  JHARKHAND ISPAT PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 30th August, 2023.

Mr. Jishnu Chowdhury, Mr. Aditya Garodia, Mr. Ratul Das, Mr. Pintu Ghosh, Mr. U. Garodia, Advocates for plaintiff.

Mr. Dripto Mazumdar, Mr. Pallab Samajdar, Mr. Rajeev Kr. Agarwall, Advocates for the defendant.

The Court : The interim order which is in subsistence till 31st August, 2023 is extended till 30th November, 2023 or until further orders whichever is earlier.

Let this matter appear on 20th November, 2023.

(ARINDAM MUKHERJEE, J.) pa