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State of Tamilnadu - Section

Section 33 in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

33. Formation of tenant farming societies.

- Any ten or more cultivating tenants under any public trust may form a joint tenancy co-operative farming, society (in this Act referred to as the tenant farming society) and for that purpose may apply in writing in the prescribed form to the Registrar for the registration thereof.