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State of Telangana - Section

Section 50 in Telangana State Electrical Licensing Regulations, 2018

50. Register of Contractors, Supervisors and Wiremen.

- The Secretary shall maintain the following registers:
(a)a register of issue and renewal of all Electrical Contractors licenses,
(b)a register of Contractor's employees,
(c)a register of issue of certificate of competency and grant and renewal of Supervisor's Permits,
(d)a register of issue of Wiremen's Competency Certificates and grant and renewal of Wiremen's Permits and
(e)a register of Competency Certificates/Permits Holders of other States recognized by the Government.