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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(2)The District Inspectress in the case of a school for girls and in other cases, the Sub-divisional Education Officer, shall fix a date, time and place for the election of donors' members of the committee.