Delhi High Court - Orders
The Commissioner Of Central Tax, Delhi, ... vs Sharp Business Systems India Ltd on 9 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ SERTA 1/2022 & CM APPL. 8453/2022 (506 Days Delay),CM
APPL. 8454/2022 (952 Days Delay Refiling)
THE COMMISSIONER OF CENTRAL TAX, DELHI, EAST
..... Appellant
Through: Mr. Jatin Kumar, Mr. Gurpreet
Singh, Advs.
versus
SHARP BUSINESS SYSTEMS INDIA LTD. ..... Respondent
Through: Ms. Kavita Jha, Mr. Shammi
Kapoor, Mr. Vishal Kumar, Mr.
Himanshu Agarwal, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 09.10.2023 In light of the fact that the issues raised here would also have a bearing on the questions which stand raised by the assessee in W.P.(C)6716/2021, the instant appeal shall stand tagged with the aforesaid petition to be called on 10.10.2023 i.e. the date already fixed.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
OCTOBER 9, 2023 neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 23:10:40