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State of Odisha - Section

Section 3 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003

3. Evaluation of disability.

- General guidelines for evaluation and assessment of various disabilities issued vide Notification No. 4-2/83-HW-III, dated the 6th August, 1986 of the Government of India in the Ministry of Welfare, as annexed to the rules as Annexure A shall be followed for evaluation of various disabilities provided under Clauses (b), (e), (i), (l), (n), (o), (q), (r), (t) and (u) of Section 2 of the Act.