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State of Odisha - Section

Section 35 in The Orissa Irrigation Rules, 1961

35. Furnishing of information regarding interruption or stoppage.

- [Section 25] - In case there is any failure, interruption or stoppage of water at the outlet, it shall be the duty of the persons affected thereby to report about such failure, interruption or stoppage within 24 hours from the time of occurrence to the Irrigation Officer. Failure to furnish the information in time shall not ordinarily entitle the persons affected to any remission provided under Section 25.