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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(viii) in The Goa, Daman and Diu Irrigation Act, 1973

(viii)causes or knowingly or wilfully permits cattle to graze upon any canal or flood embankment, or causes, or knowingly and wilfully permits cattle to be tethered upon any such canal or embankment or roots up any grass or other vegetation growing on any such canal or embankment or removes, cuts or in any way injures, or causes to be removed, cut or otherwise injures any tree, bush, grass or hedge intended for protection of such canal or embankment;