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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(2)(f) in The Haryana Electricity Reform Act, 1997

(f)the particulars to be furnished, the collection of information, details, particulars, documents, accounts, books, etc. from or of the persons involved in the generation, transmission, distribution, supply and use of electricity, the form and manner in which the same are to be furnished and enforcing and compelling the production of the same;