Bombay High Court
Digital Cable Operators Association Of ... vs Union Of India Anr on 28 February, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
49-OSWPL-547-2020.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 547 OF 2020
Digital Cable Operators Association of Mumbai & ...Petitioners
Ors
Versus
Union of India & Anr ...Respondents
Mr Shardul Singh, i/b Rahul Soman, for the Petitioner.
Mr Ashish Kamat, with Harsh Moorjani, Samsher Garud & Juhi
Valia, i/b Jayakar & Partners, for Respondent No. 2.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 28th February 2022 PC:-
SHEPHALI SANJAY MORMARE Digitally signed by
1. Mr Kamat for the 2nd Respondent says that an Affidavit in SHEPHALI SANJAY MORMARE Date: 2022.02.28 Reply is ready. It will be filed during the course of the day today. A 14:52:23 +0530 copy will also be served during the day. We do not think there is any need of a Rejoinder.
2. We will hear this matter on 16th March 2022. To be placed high on board.Page 1 of 2
28th February 2022 49-OSWPL-547-2020.DOC
3. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 28th February 2022