Section 3 in Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019
3. Earmarking of Backward Classes Sub-Plan Fund from Plan outlays.
- The State shall, in every financial year, earmark one-third portion of the total Plan outlays of the State to be called as Backward Classes Sub-Plan Fund:Provided that, the Fund to be earmarked is determined at least 6 months prior to commencement of the next financial year:Provided further that, the Backward Classes Sub-Plan Fund outlay shall be revised according to State Annual Plan final outlay and:Provided also that the expenditure of the BCSP Fund shall be accounted for in the manner hereafter specified in this Act.
