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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(3) in Chhattisgarh Biological Diversity Rules, 2015

(3)The Members shall be given at least fifteen days notice for holding an ordinary meeting and atleast three days notice for holding a special meeting specifying the purpose, time and venue, at which such meeting is to be held;