[Cites 0, Cited by 0]
[Section 6]
[Entire Act]
State of Gujarat - Subsection
Section 6(1) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013
| (a) | Scheduled Castes : | 7 % |
| (b) | Scheduled Tribes: | 15 % |
| (c) | Socially and Educationally Backward Class,including Widows and Orphan of any castes: | 27 % |