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Karnataka High Court

Sri Muniyappa vs Sri B M Krishnappa on 16 June, 2014

Author: Dilip B.Bhosale

Bench: Dilip B Bhosale

                            1


        IN THE HIGH COURT OF KARNATAKA AT BANGALORE

             DATED THIS THE 16TH DAY OF JUNE 2014

                           BEFORE

          THE HON'BLE MR. JUSTICE DILIP B BHOSALE

               W.P.NOS.2619-2620/2013 (GM-CPC)

BETWEEN

1.    SRI MUNIYAPPA
      S/O CHIKKAVENKATARAYAPPA
      AGE 64 YEARS
      R/AT BOMMANAHALLI
      NANDI HOBLI, CHIKBALLAPURA TALUK
      CHIKBALLAPURA DISTRICT

2.    SRI.B.V.CHIKKARAMAPPA
      S/O CHIKKAVENKATARAYAPPA
       AGE 59 YEARS
      R/AT BOMMANAHALLI
      NANDI HOBLI, CHIKBALLAPURA TALUK
      CHIKBALLAPURA DISTRICT

3.    SRI.DODDARAMAPPA
      S/O CHIKKAVENKATARAYAPPA
       AGE 62 YEARS
      R/AT BOMMANAHALLI
      NANDI HOBLI, CHIKBALLAPURA TALUK
      CHIKBALLAPURA DISTRICT             ... PETITIONERS

(BY SRI MURALIDHAR P T, ADV.,)

AND

1.    SRI B M KRISHNAPPA
      S/O MUNISHAMAPPA
      MAJOR
                           2


     RESIDING AT BOMMANAHALLI
     NANDI HOBLI
     CHIKBALLAPUR TALUK & DIST

2.   SRI.RAMAKRISHNAPPA
     S/O CHIKKAVENKATARAYAPPA
     MAJOR
     R/A BOMMANAHALLI, NANDI HOBLI
     CHIKBALLAPUR TALUK
     CHIKBALLPURA DISTRICT-562101

3.   SRI.NARAYANAPPA
     S/O KALAPPA
     MAJOR
     BOMMANAHALLI, NANDI HOBLI
     CHIKBALLAPUR TALUK
     CHIKBALLPURA DISTRICT-562101

4.   SRI.ERAPPA
     S/O KEMPANNA
     MAJOR
     BOMMANAHALLI, NANDI HOBLI
     CHIKBALLAPUR TALUK
     CHIKBALLPURA DISTRICT-562101

5.   SRI.CHENNAKRISHNAPPA
     S/O NOT KNOWN TO THE PETITIONERS
     MAJOR
     BOMMANAHALLI, NANDI HOBLI
     CHIKBALLAPUR TALUK
     CHIKBALLPURA DISTRICT-562101

6.   SRI. MUNIRAJUA
     S/O MUNITIMMARAYAPPA
     AGE:MAJOR
     BOMMANAHALLI, NANDI HOBLI
     CHIKBALLAPUR TALUK
     CHIKBALLPURA DISTRICT-562101
                            3


7.    SRI.P.MUNIRAJU
      S/O MUNITIMMARAYAPPA
      AGE:MAJOR
      BOMMANAHALLI, NANDI HOBLI
      CHIKBALLAPUR TALUK
      CHIKBALLPURA DISTRICT-562101

8.    SRI.PILLAPPA
      S/O MAZAKARAPPA
      AGE:MAJOR
      BOMMANAHALLI, NANDI HOBLI
      CHIKBALLAPUR TALUK
      CHIKBALLPURA DISTRICT-562101

9.    SRI.EAREGOWDA
      S/O CHIKKANANJAPPA
      AGE:MAJOR
      BOMMANAHALLI, NANDI HOBLI
      CHIKBALLAPUR TALUK
      CHIKBALLPURA DISTRICT-562101

10.   SRI.KRISHNAPPA
      S/O CHIKKANANJAPPA
      AGE:MAJOR
      BOMMANAHALLI, NANDI HOBLI
      CHIKBALLAPUR TALUK
      CHIKBALLPURA DISTRICT-562101     ... RESPONDENTS

(BY SRI L NARASIMHAMURTHY, ADV., FOR ACC ASSTS., FOR R1, 3-10;

R2 SERVED BUT UNREPRESENTED) THESE W.Ps. FILED UNDER ARTICLES 226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR ENTIRE RECORDS IN R.A. NO.34/2008 AND R.A. NO.35/2008 PENDING BEFORE THE COURT OF SENIOR CIVIL JUDGE AND CJM AT CHIKBALLAPURA VIDE ANNEXURE-A & B. THESE W.Ps. COMING ON FOR PRELIMINARY HEARING IN 'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:

PC:

Learned counsel for the petitioners fairly submits that these writ petitions have rendered infructuous in view of the dismissal of regular appeal Nos.34-35/2008 for non- prosecution by order dated 22-6-2013.

Petitions are disposed of as rendered infructuous.

Sd/-

JUDGE Ia