Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(4)(a) in The Maharashtra Khadi and Village Industries Rules, 1970 (a)the Chairman of the Board or other member of the Board residing in the Revenue Division as Chairman of the Committee;