Bombay High Court
Sikkim Ferro Alloys Ltd vs Reserve Bank Of India on 26 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-66
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 5940 OF 2022
Supama Trading Pvt. Ltd. And 2 Other ....PETITIONER
V/S
Reserve Bank Of India And 2 Other ....RESPONDENT
WITH WRIT PETITION LODGING NO. 5597 OF 2022 Asuti Trading Pvt Ltd And 2 Ors ....PETITIONER V/S Reserve Bank Of India And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 1043 OF 2023 Naresh Jagdishraj Goyal ....PETITIONER V/S Reserve Bank Of India And Anr ....RESPONDENT WITH WRIT PETITION LODGING NO. 552 OF 2023 Abhay Narendra Lodha ....PETITIONER V/S Indian Bank (former Allahabad Bank) ....RESPONDENT WITH WRIT PETITION LODGING NO. 8956 OF 2023 Page 1/4 ::: Uploaded on - 27/04/2023 ::: Downloaded on - 28/04/2023 10:30:16 ::: Abhay Narendra Lodha ....PETITIONER V/S Indian Bank(former Allahabad Bank) ....RESPONDENT WITH WRIT PETITION LODGING NO. 10522 OF 2023 Sikkim Ferro Alloys Ltd ....PETITIONER V/S Reserve Bank Of India ....RESPONDENT WITH WRIT PETITION LODGING NO. 8124 OF 2022 Imran Khan And Anr ....PETITIONER V/S Reserve Bank Of India And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 3171 OF 2022 Shreyas Doshi And Anr ....PETITIONER V/S The Union Of India And 16 Ors ....RESPONDENT WITH WRIT PETITION NO. 1044 OF 2023 Anita Naresh Goyal ....PETITIONER V/S Reserve Bank Of India And Anr ....RESPONDENT WITH WRIT PETITION NO. 243 OF 2023 Page 2/4 ::: Uploaded on - 27/04/2023 ::: Downloaded on - 28/04/2023 10:30:16 ::: Abhay Narendra Lodha ....PETITIONER V/S Government Of India Thorugh Ministry Of ....RESPONDENT Finance WITH WRIT PETITION NO. 759 OF 2022 Omkar Speciality Chemicals Limited And 2 Ors....PETITIONER V/S Bank Of Baroda And 2 Ors ....RESPONDENT WITH WRIT PETITION LODGING NO. 33274 OF 2022 Abhay Narendra Lodha And Anr ....PETITIONER V/S Union Bank Of India And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 26987 OF 2022 In WRIT PETITION STAMP NO. 5940 OF 2022 Supama Trading Pvt. Ltd. And 2 Other ....PETITIONER V/S Reserve Bank Of India And 2 Other ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 26th April, 2023 Page 3/4 ::: Uploaded on - 27/04/2023 ::: Downloaded on - 28/04/2023 10:30:16 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 15/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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