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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1) in Assam Prisons Act, 2013

(1)The Medical Officer shall be the officer in charge of sanitary and health administration of the prison, and shall, subject to the control of the Superintendent except as regards medical treatment of the sick, perform such functions as may be prescribed.