Punjab-Haryana High Court
Raman Kumar Bhardwaj And Others vs Union Of India And Others on 15 March, 2010
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel, Alok Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.1778 of 2008 (O&M)
Date of decision:15.3.2010
Raman Kumar Bhardwaj and others
----- Petitioners
Vs.
Union of India and others
-----Respondents
CORAM:- HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ALOK SINGH
Present:- Mr. Hemant Saini, Advocate for the petitioners.
Mr.B.R.Mahajan, Advocate for respondent Nos. 2 to 4.
Mr. Vivek Sethi, Advocate for respondent No.5.
Adarsh Kumar Goel,J.
For orders, see CWP No.18662 of 2007 (B.S.Aggarwal and others v. Union of India and others).
(Adarsh Kumar Goel)
Judge
March 15, 2010 (Alok Singh)
'gs' Judge