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State of Odisha - Section

Section 2 in The Registration (Orissa Amendment) Act, 1975

2. Amendment of Section 69.

- In Section 69 of the Registration Act, 1908 (16 of 1908) in Sub-section (1), after Clause (b), the following new clause shall be inserted, namely :"(bb) providing for the grant of licences to document writers, the revocation of such licences, the terms and conditions subject to which and the authority by whom such licences shall be granted, the exemption of any class of document writers from the licensing provisions and the conditions subject to which such exemption shall be granted and generally for all purposes connected with the writing of documents to be presented for registration".