Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Odisha - Subsection Section 67(3) in The Orissa Motor Vehicles Rules, 1993 (3)No goods carriage when carrying any cattle under Sub-rule (1) or (2) shall be driven at a speed in excess of 24 Kilometres per hour.
