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[Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1A)(i) in The West Bengal Legislature (Members' Pension) Act, 1986

(i)four hundred rupees per mensem with effect from the 1st day of April, 1986 till the 26th day of August, 1990, [* * * *] [Word 'and' omitted by West Bengal Act 9 of 1997, w.e.f. 1.4.1997.]