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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(viii) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(viii)willfully damages any property belonging to the Government or tampers with locks, lamps or lights in the Jail, or