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Delhi High Court - Orders

Pcit, Delhi-7 vs Omkam Developers Ltd on 19 May, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~6
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           ITA 235/2022

                                                PCIT, DELHI-7                                                              .... Appellant
                                                                                      Through:                 Mr Sunil Agarwal, Sr Standing
                                                                                                               Counsel with Mr Shivansh B. Pandya,
                                                                                                               Jr Standing Counsel along with Mr
                                                                                                               Utkarsh Tiwari, Adv.

                                                                                      versus

                                                OMKAM DEVELOPERS LTD.                                                       ..... Respondent
                                                           Through: None.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                             ORDER

% 19.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]

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1.1 It is already 06:45 P.M.

2. List the matter on 12.10.2023.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 19, 2023 aj Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:44:11