Delhi High Court - Orders
Pcit, Delhi-7 vs Omkam Developers Ltd on 19 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 235/2022
PCIT, DELHI-7 .... Appellant
Through: Mr Sunil Agarwal, Sr Standing
Counsel with Mr Shivansh B. Pandya,
Jr Standing Counsel along with Mr
Utkarsh Tiwari, Adv.
versus
OMKAM DEVELOPERS LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 19.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left.
1.1 It is already 06:45 P.M.
2. List the matter on 12.10.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 19, 2023 aj Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:44:11