Supreme Court - Daily Orders
Godrej And Boyce Mfg. Co. Ltd. vs Union Of India on 4 September, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL Nos.7669-7670 OF 2009
GODREJ AND BOYCE MFG. CO. LTD. & ANR. … APPELLANTS
Versus
UNION OF INDIA & ORS. … RESPONDENTS
O R D E R
Learned senior counsel for the appellants seeks leave of
this Court to withdraw these appeals.
Permission is granted.
The appeals are accordingly dismissed as withdrawn.
.........................J.
(N.V.RAMANA)
........................J.
(MOHAN M.SHANTANAGOUDAR)
........................J.
(AJAY RASTOGI)
NEW DELHI;
SEPTEMBER 04, 2019.
Signature Not Verified
Digitally signed by
RACHNA
Date: 2019.09.05
16:04:46 IST
Reason:
ITEM NO.105 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7669-7670/2009
GODREJ AND BOYCE MFG. CO. LTD. & ANR. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 04-09-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Mr.Siddharth Bhatnagar, Sr.Adv.
Mr.Sidharth Mohan, Adv.
Mr.Aditya Sidhra, Adv.
Mr. T. Mahipal, AOR
For Respondent(s) Mr.Dinesh Dwivedi, Sr.Adv.
Mr. K. K. Mohan, AOR
Mr.Krishnam Mishra, Adv.
Mr.Yasharth Kant, Adv.
Mr.Nishant Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The appeals are dismissed as withdrawn in terms of the signed order.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file)