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State of Gujarat - Section

Section 58 in Gujarat State Council for Physiotherapy Rules, 2013

58. Calling of Meetings of Executive Committee.

- The Executive Committee ordinarily meet for the transaction of its business once in every two months on such date as may be fixed by the President. The President may, whenever he thinks fit, and shall, upon a written requisition of not less than three members and on a date not later than seven days after the receipt of such requisition, call an extraordinary meeting.