Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(5)Panchayat employee may become members of, and make deposits in, non-agricultural co-operative societies including the Tamil Nadu State Co-operative Banks and Urban Co-operative Banks.