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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(a) in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Jewels or Other Valuables and Documents Maintenance) Rules, 1987

(a)The Commissioner shall issue such instructions to the Trustee Executive Officer, as may be necessary, for the preservation or otherwise of the jewels or valuables and the Trustees Executive-Officer shall be bound to carry such instructions.