Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Forest Produce (Control of Trade) Act, 1981

(2)It shall also be the duty of Committee to advise the State Government on such other matters as may be referred to it by the State Government.