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State of Goa - Section

Section 134 in The Goa Panchayat Raj Act, 1994

134. [ Salary and Allowances to the Adhyaksha, Upadhyaksha [, elected and co-opted] [Section substituted by the Amendment Act 20 of 2002.] members of the Zilla Panchayat.

- The salary and allowances of the Adhyaksha, Upadhyaksha [, elected and co-opted] [Substituted by the Amendment Act, 2010.] members of the Zilla Panchayat shall be as prescribed].