Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(a) in Tamil Nadu Debt Relief Act, 1976 (a)"agriculture" includes,-(i)Horticulture;(ii)the raising of crops (including plantation crops), grass or garden produce;(iii)dairy farming;(iv)poultry farming;(v)breeding of livestock;(vi)grazing, but does not include the cutting of wood only;
