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State of Uttar Pradesh - Section
Section 16 in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972
16. Names and ages of surviving kindered of the deceased :
| Name | Date of Birth(by Christian era) |
| (a) | Widows/husbandssonsunmarried daughterswidoweddaughters | } | Including stepchildren and adopted children |
| (b) | FatherMotherBrothersUnmarried sistersWidowedsisters | } | Including stepbrothers and step-sisters |