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State of Uttar Pradesh - Section

Section 16 in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

16. Names and ages of surviving kindered of the deceased :

Name Date of Birth(by Christian era)
(a) Widows/husbandssonsunmarried daughterswidoweddaughters } Including stepchildren and adopted children
(b) FatherMotherBrothersUnmarried sistersWidowedsisters } Including stepbrothers and step-sisters