Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 276 in The General Rules (Civil), 1986 276. Repayment order. - The repayment order shall be prepared in G.A. form (F. 120). The Presiding Officer shall himself enter in the figures and in words in the space provided above his signatures, the amount of repayment ordered by him.
