Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 177] [Entire Act] State of Uttar Pradesh - Subsection Section 177(b) in Uttar Pradesh Municipal Corporation Act, 1959 (b)buildings and lands or portions thereof solely occupied and used for public worship or for a charitable purpose;
